Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Jharkhand - Subsection Section 5(xiii) in The Jharkhand Agricultural Produce Markets Rules, 2000 (xiii)A revised list of the voters shall be prepared within a period of 15 days by the Election Officer on the basis of report received from Halka Karmachari.
