Indian Kanoon - Search engine for Indian Law

Chattisgarh High Court

Deepak Kumar Dewangan vs State Of Chhattisgarh 26 Cont/44/2018 ... on 22 January, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                               Order Sheet

                          WPS No. 721 of 2018

          Deepak Kumar Dewangan Versus State Of Chhattisgarh




22/01/2018

Mr. V. G. Tamaskar, counsel for the petitioner.

Mr. A. S. Kachhawaha, Additional AG for the State. Learned State counsel will seek instruction in the matter of implementation of recommendation for grant of higher pay scale proposed vide memo dated 26-09-2017 of the Directorate of Veterinary Services, Chhattisgarh.

List this case after 4 weeks.

Sd/-

(Manindra Mohan Shrivastava) Judge Rohit