Central Administrative Tribunal - Delhi
Esic Medical Officers Association Regd ... vs Employees State Insurance Corporation ... on 3 June, 2022
1
O.A. No. 1540/2022
Item No.23
Central Administrative Tribunal
Principal Bench, New Delhi
O.A. No. 1540/2022
MA No. 1654/2022
Friday, this the 3rd day of June, 2022
Hon'ble Mr. R N Singh, Member (J)
Hon'ble Mr. Tarun Shridhar, Member (A)
1. Dr. MD. Mozaffar Uddin
Aged about 44 years
S/o Late Shri Syed Ziyauddin
R/o 225 Street No. 5,
Jagatpur, Delhi-110084
2. Dr. Vikas Kumar Choudhari
Aged about 42 years
S/o Shri Chandra Dhan Choudhari
r/o Plot No. 95 Pocket-11
Sector-24, Rohini Delhii-110085
...Applicants
(Through advocate(s) : Mr. T.D. Yadav,)
Versus
1. Director General
Employees State Insurance Corporation
Panch Deep Bhawan
CIG Road New Delhi-110002
2. Union of India
Through Secretary,
Ministry of Labour & Employment
Shram Shakti Bhawan
Rafi Marg, New Delhi-110001
3. Assistant Director (General)
Employees State Insurance Corporation,
Panchdeep Bhawan
CIG Road, New delhi
...Respondents
(Through advocate(s): Mr. V.K. Singh for R-1 and Mr.
Gyanendra Singh for R-2)
2
O.A. No. 1540/2022
Item No.23
O R D E R (ORAL)
Hon'ble Mr. R N Singh, Member (J):
At the outset, learned counsel for the applicants seeks permission of this Tribunal to withdraw the present OA and MA, with liberty to the applicants to file a better OA, in accordance with law. Permission is granted.
2. The OA and MA both stand dismissed as withdrawn, with liberty to the applicants, in accordance with law. No costs.
( Tarun Shridhar ) ( R.N. Singh )
Member (A) Member (J)
/daya/rk/