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[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Tamilnadu - Subsection

Section 183(5) in Tamil Nadu District Municipalities Act, 1920

(5)The [State Government] [The words 'Provincial Government' were substituted for the words 'Local Government' by the Adaptation Order of 1937 and the word 'State' was substituted for 'Provincial' by the Adaptation Order of 1950.] may, by notification, restrict and place-under such control as they may think fit, the exercise by municipal councils in general or by any municipal council in particular, of the powers under sub-sections (1) and