Section 4(2)(i) in The Goa, Daman and Diu Town and Country Planning Act, 1974

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(i)four members nominated by the Central Government to represent respectively the Ministries of that Government dealing with:

(i)railways;

(ii)defence;

(iii)transport; and

(iv)tourism;

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