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[Cites 0, Cited by 0] [Section 73] [Entire Act]

NCT Delhi - Subsection

Section 73(a) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(a)that the scales, weights and measures in use in the jail, for the issue and distribution of provisions, stores and raw-material, are accurate and in good order, and shall, before taking delivery, weigh, measure, or count all store supplied to the jail, or cause such to be done under his personal supervision, and