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Supreme Court - Daily Orders

Income Tax Officer vs Vikram Sujitkumar Bhatia on 25 November, 2020

Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah

                                           1

     ITEM NO.16+24         Court 4 (Video Conferencing)              SECTION III

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C)     No(s).   29096/2019

     (Arising out of impugned final judgment and order dated 02-04-2019
     in SCA No. 18777/2018 passed by the High Court Of Gujarat At
     Ahmedabad)

     INCOME TAX OFFICER                                       Petitioner(s)

                                          VERSUS

     VIKRAM SUJITKUMAR BHATIA                                 Respondent(s)


      IA No. 177725/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 7616/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH SLP(C) No. 29119/2019 (III) (FOR ADMISSION and I.R. and IA No.179662/2019-CONDONATION OF DELAY IN FILING) SLP(C) No. 29115/2019 (III) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 180412/2019 IA No. 180412/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 29882/2019 (III) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 186477/2019 IA No. 186477/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 29881/2019 (III) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 188370/2019 IA No. 188370/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 29109/2019 (III) Signature Not Verified FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA Digitally signed by ASHWANI KUMAR Date: 2020.11.25 178521/2019 17:28:57 IST Reason:

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CONDONATION OF DELAY IN FILING IA No. 102886/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 7895/2020 (III) IA No. 46642/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 14049/2020 (III) (FOR ADMISSION and I.R. and IA No.81146/2020-CONDONATION OF DELAY IN FILING) SLP(CIVIL) Diary No(s). 3588/2020 (FOR ADMISSION and I.R. and IA No.51838/2020-CONDONATION OF DELAY IN FILING and IA No.51839/2020-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS....[ TO BE TAKEN UP ALONG WITH ITEM NO. 16 I.E. SLP(C) No. 29096/2019 ] ) Date : 25-11-2020 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN HON'BLE MR. JUSTICE R. SUBHASH REDDY HON'BLE MR. JUSTICE M.R. SHAH Counsel for Parties: Mr. K.M. Nagaraj, ASG Mr. Zoheb Hossain, Adv.
Ms. Gargi Khana, Adv.
Mr. Manish, Adv.
Mr. Bijan Ghosh, Adv.
Mrs. Anil Katiyar, AOR Mr. Ketan Shah, Sr. Adv.
Ms. Saroj Raichura, Adv.
Mr. Kalp Raichura, Adv.
Mr. Ram Bhadauria, Adv.
Mr. Haresh Raichura, AOR Ms. Sujata Kurdukar, AOR Mr. Siddhartha Jha, AOR Mr. Gazab Singh Chauhan, Adv.
Mr. Purvish Jitendra Malkan, Adv. Mr. Sudhir Mehta, Adv.
Mr. Jitendra Malkan, Adv.
Ms. Dharita Purvish Malkan, Adv.
13
Ms. Deepa Gorasia, Adv.
Ms. Neha Ambashtha, Adv.
Ms. Bhavna Sarkar, Adv.
Ms. Khushboo Vinodray Malkan, AOR Mr. Purvish Jitendra Malkan, AOR Ms. Manisha T. Karia, AOR Ms. Sudkhada Karla, Adv.
Mr. Adarsh Kumar, Adv.
Mr. Tushar Hemani, Sr. Adv.
Ms. Viabhavi Parikh, Adv.
Ms. Anushree Prashit Kapadia, AOR Mr. Pradhuman Gohil, Adv .
Mrs. Taruna Singh Gohil, AOR Ms. Ranu Purohit, Adv.
Ms. Tanya Srivastava, Adv.
Ms. Jasleen Bindra, Adv.
Mr. Malak Manish Bhatt, AOR Mr. Subodh S. Patil, AOR Mr.Chitranshul A. Sinha, AOR Ms. Sonali Khanna, Adv.
Mr. Anshuman Chaturvedi, Adv. Mr. Tushar Hemani, Adv.
Ms. Vaibhavi Parikh, Adv.
Mr. Pradhuman Gohil, Adv.
Ms. Taruna Singh Gohil, AOR Ms. Ranu Purohit, Adv.
Ms. Tanya Srivastava, Adv.
Ms. Jasleen Bindra, Adv.
UPON hearing the counsel the Court made the following O R D E R List in the next week.
(ASHWANI KUMAR) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER