Bombay High Court
Malegaon Lions Club Deaf And Dumb ... vs The State Of Maharashtra, Through Dept ... on 7 December, 2018
Bench: S.C. Dharmadhikari, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 99 OF 2014
Malegaon Lions Club Deaf And Dumb School, ....Petitioner
Through Chairman, Mr. Rajendra Dhanjibhai
Amin
V/S
The State Of Maharashtra, Through Dept Of ....Respondent
Social Justice And Special Assist And Ors CORAM : S.C. DHARMADHIKARI & SMT. BHARATI HARISH DANGRE, JJ DATE : 7th December, 2018 P.C. :
Due to paucity of time the matter is adjourned for admission. Ad-interim relief if any to continue till then. Stand over to 14.12.2018 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 07/12/2018 ::: Downloaded on - 29/12/2018 08:47:52 :::