Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Haryana - Subsection

Section 59(d) in The Punjab State Aid to Industries Rules, 1936

(d)maintain such accounts and submit such statements prescribed, under these rules or as the Director may from time to time require; and