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Allahabad High Court

Master Samarjeet Singh (Minor Detenue) ... vs State Of U.P. And 4 Others on 11 September, 2019

Author: Sudhir Agarwal

Bench: Sudhir Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SPECIAL APPEAL No. - 597 of 2019
 

 
Appellant :- Master Samarjeet Singh (Minor Detenue) And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Appellant :- Ashok Trivedi
 
Counsel for Respondent :- C.S.C.,Sharique Ahmed
 

 
Hon'ble Sudhir Agarwal,J.
 

Hon'ble Dinesh Kumar Singh-I,J.

As requested by Sri Ashok Trivedi, learned counsel for appellants, list on 25.09.2019.

Order Date :- 11.9.2019 Siddhant Sahu