Allahabad High Court
Master Samarjeet Singh (Minor Detenue) ... vs State Of U.P. And 4 Others on 11 September, 2019
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- SPECIAL APPEAL No. - 597 of 2019 Appellant :- Master Samarjeet Singh (Minor Detenue) And Another Respondent :- State Of U.P. And 4 Others Counsel for Appellant :- Ashok Trivedi Counsel for Respondent :- C.S.C.,Sharique Ahmed Hon'ble Sudhir Agarwal,J.
Hon'ble Dinesh Kumar Singh-I,J.
As requested by Sri Ashok Trivedi, learned counsel for appellants, list on 25.09.2019.
Order Date :- 11.9.2019 Siddhant Sahu