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[Cites 0, Cited by 0] [Section 69(5)] [Section 69] [Entire Act]

State of Madhya Pradesh - Subsection

Section 69(5)(c) in The M.P. Extension of Laws Act, 1958

(c)all employees belonging to and under the control of the Mahakoshal Board of Homeopathic and Biochemic Systems of Medicine shall be deemed to be the employees of the Board established under Section 3 :