Bombay High Court
Sonal Hemant Joshi vs The State Of Maharashtra And Ors on 24 September, 2019
Bench: Indrajit Mahanty, Nitin B. Suryawanshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 1323 OF 2018
Hotel Avion Private Ltd. ....Appellant
V/S
The State Of Maharashtra And Ors ....Respondent
WITH CR. APPEAL NO. 1127 OF 2018 Hotel Avion Private Ltd. ....Appellant V/S The State Of Maharashtra And Ors ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1583 OF 2018 In CR. APPEAL 1127 OF 2018 Hotel Avion Private Ltd. ....Appellant V/S The State Of Maharashtra And Ors ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1805 OF 2018 In CR. APPEAL 1127 OF 2018 Vikram Vijaykumar Singh ....Appellant V/S The State Of Maharashtra And Ors ....Respondent WITH Page 1/3 ::: Uploaded on - 24/09/2019 ::: Downloaded on - 25/09/2019 03:39:56 ::: CR. APPLICATION IN APPEAL NO. 2053 OF 2018 In CR. APPEAL 1127 OF 2018 Edna Michael Rodrigues Thr Her Poa Holder ....Appellant Linette Conrade Rodrigues V/S The State Of Maharashtra And Ors ....Respondent WITH CR. APPLICATION IN APPEAL NO. 604 OF 2019 In CR. APPEAL 1127 OF 2018 Sonal Hemant Joshi ....Appellant V/S The State Of Maharashtra And Ors ....Respondent WITH CR. APPLICATION IN APPEAL NO. 825 OF 2019 In CR. APPEAL 1127 OF 2018 Hotel Avion Private Ltd. ....Appellant V/S The State Of Maharashtra And Ors ....Respondent WITH CR. APPLICATION IN APPEAL NO. 350 OF 2019 In CR. APPEAL 1127 OF 2018 Hotel Avion Private Ltd. ....Appellant V/S The State Of Maharashtra And Ors ....Respondent Page 2/3 ::: Uploaded on - 24/09/2019 ::: Downloaded on - 25/09/2019 03:39:56 ::: CORAM : INDRAJIT MAHANTY & NITIN B. SURYAWANSHI, JJ DATE : 24th September, 2019 P.C. :
Due to paucity of time the matter is adjourned to 11/10/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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