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State of Tamilnadu - Section

Section 32 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

32.

Provision shall be made for giving the students training in Retail, Clinical and Hospital Pharmacy for a period of 3 months as detailed below:-
(a)Retail Pharmacy-21 days
(b)General O.P. Dispensary Counter-50 days
(c)Ward Dispensary-15 days
(d)Medical Stores-7 days