Section 75(1)(b) in The Trade And Merchandise Marks Act, 1958

[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(1)(b) in The Trade And Merchandise Marks Act, 1958

(b)to provide for the manner in which for the purposes of section 74 cotton yarn and cotton thread shall be marked with the particulars required by that section, and for the exemption of certain premises used for the manufacture, bleaching, dyeing or finishing of cotton yarn or cotton thread from the provisions of that section; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 75(1)(b) in The Trade And Merchandise Marks Act, 1958