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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Goa - Subsection

Section 16(1)(e) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

(e)if in the opinion of the prescribed authority there is sufficient ground, to be recorded in writing, for refusing registration.