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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(3) in The Rajasthan Subordinate Accounts Service Rules, 1963

(3)that the seniority inter se of persons appointed to the Service by direct recruitment on the basis of one and the same examination, except those who do not join service when a vacancy is offered to them, shall follow the order in which they have been placed in the list prepared by the Commission under sub-rule (2) of rule 23;