Madhya Pradesh High Court
Rajaram Choudhary vs The State Of Madhya Pradesh on 5 July, 2022
Author: Maninder S Bhatti
Bench: Maninder S Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 11527 of 2022 (RAJARAM CHOUDHARY Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 05-07-2022 Parties through their counsel.
Counsel for the State is directed to seek instructions. List in the week commencing 25th July, 2022.
(MANINDER S BHATTI) JUDGE vivek Signature Not Verified SAN Digitally signed by VIVEK KUMAR TRIPATHI Date: 2022.07.07 11:52:32 IST