Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 47 in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959 47. Period of limitation for review. - The period of limitation for an application for review under Section 26 shall be ninety days from the date of the order sought to be reviewed.
