Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 119(3)] [Section 119] [Entire Act]

Union of India - Subsection

Section 119(3)(a) in Sashastra Seema Bal Act, 2007

(a)shall be examined as a witness by the commanding officer of the accused and in the subsequent trial, if any;