Punjab-Haryana High Court
Chaman Singh vs State Of Punjab And Others on 9 January, 2025
Sh TN CTRUR SIGN OO CRAM 8763-2823 rate afidecishia: T2025 Chaman Singh ooo Petitioner VERSUS State of Pariah and athers wer Respondents
BHARDWAJ 4 & way to Sy TS jana Sone ok 1 304 TRC Tater om ¢ Sin view of the farts and ciscurmaarnces of the present
2. Learned State eounse! ayayres oaaekaeyed&bores thawed Posqsecaed Aw aulsmities? ESat ase wwhecs BS «, Hermit Singh, Plardip So vance of the petitiorer alregdy TRENT ES GUAPO. CH We re the drial Court ot the rele 89, O12 25 { RAJESH BHARDWAY } mpesyy JUDGE ¥ Yn, ean beg eran oo.