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Delhi High Court - Orders

M/S. Mahajan Polishers Through Mr ... vs Delhi Pollution Control Committee ... on 16 March, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~54
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +                 W.P.(C) 8643/2020, CM APPL. 27826/2020
                               M/S. MAHAJAN POLISHERS THROUGH
                               MR SUDARSHAN KUMAR                      ..... Petitioner
                                             Through: Mr. U.S. Chaudhary and Mr. Vipin
                                                      Chaudhary, Advs., (9999458844)

                                              versus
                               DELHI POLLUTION CONTROL COMMITTEE THROUGH
                               ITS CHAIRMAN & ORS.                ..... Respondent
                                              Through: Ms. Puja Kalra, Advocate for R-2 &
                                                       3.
                               CORAM:
                               JUSTICE PRATHIBA M. SINGH
                                        ORDER

% 16.03.2023

1. This hearing has been done through hybrid mode.

2. List on 12th September, 2023.

3. Interim order to continue.

PRATHIBA M. SINGH, J. MARCH 16, 2023 dj Signature Not Verified Digitally Signed By:DHIRENDER KUMAR Signing Date:18.03.2023 12:02:22