Delhi High Court - Orders
M/S. Mahajan Polishers Through Mr ... vs Delhi Pollution Control Committee ... on 16 March, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8643/2020, CM APPL. 27826/2020
M/S. MAHAJAN POLISHERS THROUGH
MR SUDARSHAN KUMAR ..... Petitioner
Through: Mr. U.S. Chaudhary and Mr. Vipin
Chaudhary, Advs., (9999458844)
versus
DELHI POLLUTION CONTROL COMMITTEE THROUGH
ITS CHAIRMAN & ORS. ..... Respondent
Through: Ms. Puja Kalra, Advocate for R-2 &
3.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 16.03.2023
1. This hearing has been done through hybrid mode.
2. List on 12th September, 2023.
3. Interim order to continue.
PRATHIBA M. SINGH, J. MARCH 16, 2023 dj Signature Not Verified Digitally Signed By:DHIRENDER KUMAR Signing Date:18.03.2023 12:02:22