Section 31C(2)(a) in The Gujarat Agricultural Produce Markets Act, 1963

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State of Gujarat - Subsection

Section 31C(2)(a) in The Gujarat Agricultural Produce Markets Act, 1963

(a)establishing a private market for-

(i)process [and trade] [Inserted by Gujarat Act No. 14 of 2015, dated 10.4.2015.] of the agricultural produce;