Delhi High Court - Orders
Umar Khalid vs State Of Nct Of Delhi & Ors on 8 May, 2025
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 347/2024
UMAR KHALID .....Petitioner
Through: Mr. Sahil Ghai, Adv.
versus
STATE OF NCT OF DELHI & ORS. .....Respondents
Through: Mr.Manoj Pant, APP for the State.
CORAM:
HON'BLE DR. JUSTICE SWARANA KANTA SHARMA
ORDER
% 08.05.2025
1. At request, list on 06.10.2025.
2. The order be uploaded on the website forthwith.
DR. SWARANA KANTA SHARMA, J MAY 08, 2025/A Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 22:31:30