Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 165(4)] [Section 165] [Entire Act]

State of Maharashtra - Subsection

Section 165(4)(d) in Maharashtra Land Revenue Code, 1966

(d)that, being so founded, such decree or order has subsequently been varied on appeal, revision or review; or