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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(10) in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

10.2The schematic arrangement for interconnection of Rooftop and Small PV Solar Power Plant with the Distribution Licensee's grid is shown at (Annexure-V). There shall be two meters. The metering arrangement shall be as per (Annexure-VI).