Rajasthan High Court - Jaipur
Tek Chand vs The High Court Of Judicature F on 18 February, 2011
Bench: Ajay Rastogi, M.N. Bhandari
In the High Court of Judicature for Rajasthan
Jaipur Bench
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Civil Writ Petition No.0528/2001
Tek Chand Versus
RG High Court Rajasthan & Ors
Date of Order ::: 18/02/2011
Hon'ble Mr. Justice Ajay Rastogi
Hon'ble Mr. Justice M.N. Bhandari
Mr. Rajendra Soni, for petitioner.
Matter has come up on application seeking correction in the cause title. The same stands allowed. Amended cause title filed alongwith application be appropriately placed on record. Office to proceed. List on 04/03/2011.
(MN Bhandari), J. (Ajay Rastogi), J. K.Khatri/p1/ 0528CW2001Feb18DB-Adj.doc