Delhi High Court - Orders
Unicure India Limited vs Director General Of Armed Forces ... on 14 September, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~89
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12002/2023 & CM APPL. 47041/2023
UNICURE INDIA LIMITED ..... Petitioner
Through: Mr. Shahrukh Eiaz and Mr. Nilotpal
Bansal, Advocates.
versus
DIRECTOR GENERAL OF ARMED FORCES MEDICAL
SERVICES ..... Respondent
Through: Mr. Ripu Daman Bhardwaj, CGSC
with Mr Kushagra Kumar (GP) and
Mr. Anil Rawat for MOD.
Mr. Ravi Prakash, CGSC with Mr.
Aman Rewaria and Mr. Yasharth
Shukla, Advocates.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 14.09.2023
1. The present matter was listed yesterday and a passover was sought by the Petitioner. However, the matter could not reach yesterday and the case was listed today.
2. Today also, a passover is being sought by the Petitioner. In view of the heavy board, this Court is not inclined to grant a passover today.
3. List on 22.09.2023 in the supplementary list.
SUBRAMONIUM PRASAD, J SEPTEMBER 14, 2023 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:23:12