Calcutta High Court
Brahmaputra Infrastructure Limited vs West Bengal Housing Infrastructure ... on 22 June, 2016
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
AP No.461 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF:
BRAHMAPUTRA INFRASTRUCTURE LIMITED
Versus
WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 22nd June, 2016.
The Court : Since none appears at the time of first call, let this matter appear under the same heading in the next monthly combined list.
(BISWANATH SOMADDER, J.) B.Pal/sp