Madhya Pradesh High Court
Mukesh Yadav vs Santosh Kumar Agarwal on 16 December, 2016
16.12.2016 No one appeared for the petitioner in the first round. However, due to paucity of time, the following matters could not be taken up in the second round, therefore, the same are adjourned as under :
Serial Number Next date of listing 20,21,22,23,24,26,27,28,29, 19-12-2016 30,32,33,34,40,41,43,45, 46,47,48,49, 20-12-2016 50,52,53,54,55,57,58,59,63,64,66, 137,139, 140,143,144,145,149,150,151, 21-12-2016 152,153,154,155,156,157,158, 159,160,161, 247,249,250,253,255,257,258, 22-12-2016 261,263,264,265,266,268,269, 270,271 68,72,76,77,78,79,84,85,89,91, 92,93,94,95,96,97,98,99,100,101, After four weeks 102,104,105,107,108,109,111, 113,114,115,116,117,118,119, 120,126,130,131,133,167,170, 171,175,176,177,179,180,181, 182,183,186,187,189,190,191, 192,193,194,195,196,197,198, 199,200,201,202,203,204,205, 206,207,208,209,210,212,213, 214,215,218,219,220,222,223, 225,226,227,229,230,231,232, 233,234,235,236,237,239,240, 242,243,244.
Interim order, if any, passed in any of the above matters to continue till next date of listing.
(SANJAY YADAV) JUDGE