Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(p) in The Rajasthan Administrative Service Rules, 1954

(p)[ "Year" means the financial year.] [Added by No. F. 7(2)DOP/A-II/81, 21-12-81 [1-4-81]]