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[Cites 0, Cited by 0] [Section 36(5b)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(5b)(d) in The Indian Ports Act, 1908

(d)the payment of pensions, gratuities and compassionate allowances granted by the officers or body appointed under sub-section (1) to pilot service who have been killed in the execution of their duty or who may die while still in the service of such officer;