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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttarakhand - Subsection

Section 19(3) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(3)The provision of minimum qualifying service in remote areas for first and second promotion shall wholly effective from 1-7-2020 and there from for promotion, minimum half of the qualifying service shall have to be compulsorily spend in remote areas, only then the promotion shall be considered. A provision is in this regard shall be separately made in the service rules.