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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(2)The open access customer shall get his meters tested periodically as specified in RERC Metering Regulations 2007 as amended from time to time after depositing necessary testing fee with the concerned Distribution Licensee.