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State of Kerala - Section

Section 255 in Kerala Panchayat Raj Act, 1994

255. Penalties for breach of rules.

- In making any rule under this Act, the Government may provide that a breach thereof shall be punishable with fine which may extend to one thousand rupees, or in case of a continuing breach, with fine, not exceeding fifty rupees for every day during which the breach continues after conviction for the first breach.