Central Information Commission
Chail Bihari vs North Central Railway on 1 December, 2025
के ीय सूचना आयोग
Central Information Commission
बाबा गंगनाथ माग, मुिनरका
Baba Gangnath Marg, Munirka
नई िद ी, New Delhi - 110067
File No: CIC/NCRAL/A/2024/113150
Jh NSy fcgkjh .....अपीलकता/Appellant
VERSUS
बनाम
PIO,
Office of the Chief Workshop
Manager, C & W Workshop,
North Central Railway,
Nagra, Jhansi - 284003 .... ितवादीगण /Respondent
lquokbZ dh frfFk : 27.11.2025
fu.kZ; dh frfFk : 28.11.2025
lwpuk vk;qDr : Jh fouksn dqekj frokjh
vihy ls izkdV~; lqlaxr rF;:
vkjVhvkbZ vkosnu nkf[ky djus dh frfFk : 08.02.2024
lhihvkbZvks ds tokc dh frfFk : 26.02.2024
izFke vihy nkf[ky djus dh frfFk : 01.03.2024
IkzFke vihyh; vf/kdkjh ds vkns"k dh frfFk : 05.04.2024
f}rh; vihy@f"kdk;r nkf[ky djus dh frfFk : 25.04.2024
CIC/NCRAL/A/2024/113150 Page 1 of 8
ekaxh x;h lwpuk:
1. vihydrkZ us fnukad 08-02-2024 dks vkWQykbZu nkf[ky vius vkosnu ds ek/;e ls fuEufyf[kr lwpuk dh ekax dh Fkh:
"िजसके "म से 78 पर अिभत अिभलाषा रायकवार, िजसके "म सं-83 पर अंिकत %ी मती र&' शा)ा, "म सं-।।। पर अंिकत %ी रिव, िजनहे बैगन मर-त कारखाना झाँसी शासन के 1ारा अपातु एव िववािदत कमचा3रयों के 4प मे दशाया गया था।
लेिकन कायालय मु5 कारखाना बंधक वैगन मर-त कारखाना झाँ सी के प7ां क- बी 13 ई/एन.पी. एस. टू ओ.पी.एस. / 2023 िदनाँ क 30-11-2023 के 1ारा प7ों के आधार पर पा7 घोिषत कमचा3रयों के 4प म; दशाया गया है । (सलं<क-2) 1 महोदय, कृपया ाथ> को बताने की कृपा कर; िक पहले िकस आधार पर उ@ कमचा3रयों को अपा7 / िववािदत घोिषत िकया गया था, इस संबंध म; समB दBावेजों / फाइल नोिटं ग की सDािपत ितिलिपयों दान करने की कृपा कर; ।
2 कृEा ाथ> को बताने की कृपा कर; िक उपरो@ तीनों कमचा3रयों को िकन प7ों के आधार पर वैगन मर-त कारखाना, झॉसी शासन के 1ारा पा7 कमचा3रयों की सूची म; दज िकया गया है , इस संबंध म; उपरो@ कमचा3रयों 1ारा वैगन मर-मत कारखाना झॉसी शासन को उपलG कराये गए समB प7ों की सDािपत ितिलिपयों दान करने की कृपा कर; , तथा इस संबंध म; वैगन मर-त कारखाना झॉसी शासन 1ारा तैयार फाइल नोिटं ग की सDािपत ितिलिपयों भी दान करने की कृपा कर; ।"
2. lhihvkbZvks us fnukad 26-02-2024 ds i= ds ek/;e ls vihydrkZ fuEufyf[kr tokc izsf'kr fd;k:
"1 & 2 एन.पी.एस. से ओ.पी.एस Hीम म; शािमल करने के िलये अभी तक कमचा3रयों से ाI आवेदन प7ों का िनBारण रे लवे बोड के िदशा िनदK शानुसार िकया गया है ।
मॉगे गये प7 तृतीय पL से सM&Nत हO अतः सूचना का अिधकारी अिधिनयम- 2005 के अQगत दे य नही है ।"CIC/NCRAL/A/2024/113150 Page 2 of 8
3. vlarq'V gksdj vihydrkZ us fnukad 01-03-2024 dks izFke vihy nkf[ky dhA izFke vihyh; vf/kdkjh us fnukad 01-03-2024 ds vkns"k esa lhihvkbZvks ds tokc ls lgefr izdV dhA
4. O;fFkr vkSj vlarq'V gksdj vihydrkZ us izLrqr f}rh; vihy vk;ksx ds le{k lafLFkr fd;k gSA
5. vk;ksx }kjk tkjh uksfVl ds lanHkZ esa Jh th0 ih0 feJk] lhihvkbZvks&lg&ofj'B dkfeZd vf/kdkjh us fnukad 25-11-2025 ds vius fyf[kr izfrosnu esa fuEufyf[kr rF; vk;ksx ds le{k izLrqr fd;k gS% सूचना का अिधकार अिधिनयम 2005 के अ गत उपरो सं दिभत Hearing Notice िदनोंक- 30.10.2025 के संबध म- अवगत कराना है िक आवेदक 2ी छै ल िबहारी का आर.टी.आई आवे दन िदनां क 08.02.2024 इस कायालय को ;ा< =आ था। उ आर.टी.आई आवेदन म- आवेदक 2ी छै ल िबहारी @ारा उAेख िकया गया था िक 2ीमती अिभलाषा रायकवार, रEF शाHा एवं 2ी रिव को ओK प- शन Lीम (Old Pension Schemee) हे तु िकसी आधार पर अपाX / िववािदत घोिषत िकया गया था इस सबंध म- सम[ द[ावेजो / फाइल नोिटं ग की स^ािपत ;ाित_लिपयों ;दान करने का क` करे । महोदय आपको अवगत कराना है िक रे ल ;शासन @ारा उपरो तीनो कमचाaरयों को ओK प-शन Lीम (Old Pension Schemee) हे तु अपाX घोिषत करने का कोई भी कायालय आदे श / पX जारी नहीं िकया गया है । आवेदक 2ी छै ल िबहारी @ारा अपूण कायालय िटcणी संलd कर केeीय सूचना आयोग को fिमत करने का ;यास िकया जा रहा है । महोदय आपको पूण कायालय िटcणी िदनां क 03.11.2020 की ;ित एनेgर- 1 & ॥ के jप म- संलd कर ;ेिषत की जा रही है _जसम- k` उAेख है िक िवयािदत मामलों से सlEmत ;पX िमलने के उपरा ;वारण म- िवचार िकया जा सकता है ।
CIC/NCRAL/A/2024/113150 Page 3 of 8 ीमती अिभलाषा रायकवार, र शा ा एवं ी रिव की िनयु रे ल शासन ारा दयाधार पर की गई थी। अतः सेवा पं&जका ( गत फाईल म*ल रे ल बंधक काया, लय से ा- अिभले ख एवं कम,चा0रयों ारा उपल3 कराये गए प4ो के आधार पर उपरो कम,चा0रयों को ओ7 प8शन 9ीम (Old Pension Schemee) म8 िनयमानुसार स I&लत करने हे तु काया, लय िटLणी िदनां क- 22.11.2023 (एनेTर III & VII) को Xुत की गई, &जस पर सYम अिधकारी महोदय के अनुमोदन उपराZ उपरो कम, चा0रयों को ओ7 प8शन 9ीम म8 सं I&लत करने हे तु काया, लय आदे श सं [ा- 428/2023 िदनींक-30.11.2023 को जारी िकए गए। (एनेTर-VIII Το ΧΙ) ी छै ल िबहारी ारा मां गी गई उ सू चनॉए तृतीय पY से सबंिधत थी। इस संबंध म8 उपरो कम,चा0रयों ीमती अिभलाषा रायकवार, र शा ा एवं ी रिव ारा ओ7 प8शन 9ीम (Old Pension Schemee) म8 स I&लत िकए जाने हे तु कारखाना शासन को उपल3 कराये गए अपने प4, िनयु प4 दXावेज एवं अe फाईल संबधी नोिटं ग आवे दक ी छै ल िबहारी को दान नहीं िकए जाने हे तु अपनी &ल खत असहमित इस काया, लय को Xुत की। उपरो कम, चा0रयों ारा Xुत &ल खत असहमित के आधार पर आवे दक को इस काया, लय के समसं[क प4 िदनोंक-26.02.2024 के माgम से अवगत कराया गया था िक आपके ारा मोंगी गई सूचना तृतीय पY से सबिधत है । &जसकी ित इस प4 के साथ संलh कर आपको सूचनाथ, ेिषत की जा रही है ।
इसी कम म8 आवे दक ी छै ल िबहारी का अपीलीय आवेदन िदनाँ क 01.03.2024 इस काया, लय को ा- jआ। आवेदक के उ अपीलीय आवे दन पर आवेदक को इस काया, लय के प4 िदनोंक-05.04.2024 के माgम से सूचना उपल3 कराई गई थी &जसकी ित&लिप इस प4 के साथ संलh कर आपको सूचनाथ, ेिषत की जा रही है ।
केlीय सूचना आयोग नई िदmी के करण सं०-CIC/NCRAL/A/2023/144357 एवं CIC /NCRAL/A/2023/138389 म8 िदनोंक-28.11.2024 को ी छै ल िबहारी के आर.टी.आई CIC/NCRAL/A/2024/113150 Page 4 of 8 करण म Hearing स ई। उ Hearing म ी छै ल िबहारी के !ीवा# करण के संबंध म के&ीय सूचना आयोग को िव.ार से अवगत कराया गया था। उ Hearing म आयोग 2ारा िन3 आदे श दान िकए While deciding whether a citizen should or should not get a particular information which is held by or under the control of any public authority the Information Commission does not decide a dispute between two or more parties concerning their legal rights other than their right to get information in possession of a public authority... (Emphasis Supplied) No intervention of the Commission is warranted in the matter. The Appellant is advised to approach appropriate forum to get a redressal of his grievance.
महोदय उपरो सूचना एवं तSों के आधार पर ी छै ल िबहारी के उ Hearing करण म िनणTय लेने का कU कर। आपको सादर सूचनाथT े िषत।
lquokbZ ds nkSjku izkdV~; lqlaxr rF; :
izLrqr okn dh lquokbZ fofM;ks dkWUQzasflax ds ek/;e ls dh x;hA lquokbZ ds nkSjku fuEufyf[kr mifLFkr Fks:-
vihydrkZ: Jh NSy fcgkjh lquokbZ ds nkSjku ,uvkbZlh ds >k¡lh LVwfM;ks esa mifLFkr gq,A izfroknh i{k: Jh th0 ih0 feJk] ofj'B dkfeZd vf/kdkjh lquokbZ ds nkSjku ,uvkbZlh ds >k¡lh LVwfM;ks esa mifLFkr FksA
6. fjdkMZ esa vihydrkZ }kjk dsUnzh; lwpuk vk;ksx esa fnukad 25-04-2024 dks nkf[ky f}rh; vihy@f"kdk;r dh ,d izfr izfroknh i{k dks izsf'kr fd, tkus dk lk{; miyC/k ugha gSA izfroknh i{k bl rF; dh iqf'V dh fd mUgsa vihydrkZ }kjk vk;ksx dks iszsf'kr f}rh; vihy dh izfr izkIr ugha gqbZ gSA CIC/NCRAL/A/2024/113150 Page 5 of 8
7. vihydrkZ dk dguk Fkk fd muds izLrqr vkosnu ds visf{kr nLrkostksa dh izfr;ka iznku ugha dh x;h gSA
8. izfroknh i{k dh nyhy Fkh fd vihydrkZ ds izLrqr vkosnu ds ek/;e ls visf{kr lwpuk ds lanHkZ esa fnukad 26-02-2024 ds i= ds ek/;e ls tokc izsf'kr dj fn;k x;k Fkk] ftlesa vihydrkZ dks ;g lwfpr fd;k x;k Fkk fd ,u-ih-,l- ls vks-ih-,l- ;kstuk esa "kkfey djus ds fy, deZpkfj;ksa ls izkIr vkosnu i=ksa dk fuLrj.k jsyos cksMZ ds funsZ"kkuqlkj fd;k x;k FkkA muls lacaf/kr nLrkostksa dh izfr;ka] r`rh; i{k dh futh lwpuk dh Js.kh esa vkrh gS] ftldk izdVu lwpuk dk vf/kdkj vf/kfu;e dh /kkjk 8¼1½¼ts½ ds izko/kkuksa ds varxZr iznku fdlh nwljs O;fDr dks iznku ugha dh tk ldrh gSA rnuqlkj vihydrkZ dks bl rF; ls voxr djk fn;k x;k FkkA fu.kZ;:
9. lafpdk esa miyC/k rF;ksa rFkk lquokbZ ds nkSjku mHk; i{kksa }kjk izLrqr dh x;h nyhy ds vkyksd esa ;g Li'V gS fd vihydrkZ ds izLrqr vkosnu ds ek/;e ls visf{kr lwpuk ds lanHkZ esa mUgsa fnukad 26-02-2024 ds i= ds ek/;e ls lwpuk@tokc izsf'kr dj fn;k x;k gS] ftlesa ;g voxr djk;k x;k gS fd ,u-ih-,l- ls vks-ih-,l- ;kstuk esa "kkfey djus ds fy, deZpkfj;ksa ls izkIr vkosnu i=ksa dk fuLrj.k jsyos cksMZ ds funsZ"kkuqlkj fd;k x;k Fkk rFkk muls lacaf/kr nLrkostksa dh izfr;ka] r`rh; i{k dh futh lwpuk dh Js.kh esa vkrh gS] ftldk izdVu lwpuk dk vf/kdkj vf/kfu;e dh /kkjk 8¼1½¼ts½ ds izko/kkuksa ds varxZr iznku fdlh nwljs O;fDr dks iznku ugha dh tk ldrh gSA
10. izLrqr lanHkZ esa ;g mYys[k izklafxd gksxk fd lwpuk dk vf/kdkj vf/kfu;e dh /kkjk 2¼p½ ds izko/kkuksa ds varxZr vf/kfu;e ds izfrca/kkRed izko/kkuksa ds varxZr jgrs gq, ,d tu lwpuk vf/kdkjh lacaf/kr izkf/kdj.k ds fjdkMZ esa ,d lkexzh ds :Ik esa miyC/k lwpuk gh iznku dj ldrk gSA rnuUrj] flfoy vihy la[;k 10045@2010 ¼lhihvkbZvks] mPpre U;k;ky; cuke lqHkk'k pUnz vxzoky½ esa mPpre U;k;ky; us fnukad 13-11-2019 dks fn;s x, vius fu.kZ; esa ;g vf/kdfFkr fd;k gS fd fdlh O;fDr ds O;fDrxr fjdkMZ] ftlesa O;fDr dk uke] irk] HkkSfrd] ekufld] "kkjhfjd voLFkk] xzsM] mRrj i=d] ;ksX;rk] dk;Z&fu'iknu] CIC/NCRAL/A/2024/113150 Page 6 of 8 ewY;kadu fjdkMZ] ,lhvkj] vuq"kklukRed dk;Zokgh] fpfdRlk fjdkMZ] vk;dj fjdkMZ] vkfn ls lacaf/kr lwpuk ml O;fDr dh futh lwpuk dh Js.kh esa vkrh gS] ftldk izdVu lwpuk dk vf/kdkj vf/kfu;e dh /kkjk 8¼1½¼ts½ ds izko/kkuksa ds varxZr fdlh vU; O;fDRk dks ugha dh tk ldrh gSA mijksDr rF;ksa ds vkyksd esa vk;ksx dh ekU;rk gS fd vihydrkZ }kjk visf{kr lwpuk ds lanHkZ esa mUgsa fjdkMZ esa miyC/k vkSj vf/kfu;e ds izko/kkuksa ds varxZr iznku fd, tkus ;ksX; lwpuk iznku dj nh x;h gSA vr% izLrqr ekeys esa vk;ksx ds gLr{ksi dh vko"drk ugha gSA
11. izLrqr lanHkZ esa ;g mYys[k Hkh izklafxd gS fd vihydrkZ }kjk iwoZ esa nkf[ky 5 f}rh; vihyksa dk fuLrkj.k vk;ksx dh fofHkUu ihBksa }kjk fd;k x;k gS vkSj izR;sd esa vihydrkZ dks lykg nh x;h gS] fd vihydrkZ viuh f"kdk;r] ;fn dksbZ gS] ds fuLrkj.k gsrq mfpr eap ds l{ke izkf/kdkjh ls laidZ dj viuh leL;k dk lek/kku izkIr dj ldrs gSaA lwpuk dk vf/kdkj f"kdk;r fuokj.k dh iz.kkyh ugha gSA
12. mijksDrkuqlkj izLrqr vihy fuLrkfjr dh tkrh gSA Vinod Kumar Tiwari (िवनोद कुमार ितवारी) Information Commissioner (सूचना आयु ) Authenticated true copy (अिभ मािणत सDािपत ित) (S. Anantharaman) Dy. Registrar 011- 26181927 Date CIC/NCRAL/A/2024/113150 Page 7 of 8 Copy To:
The FAA Office of the Chief Workshop Manager, C & W Workshop, North Central Railway, Nagra, Jhansi - 284003 CIC/NCRAL/A/2024/113150 Page 8 of 8 Recomendation(s) to PA under section 25(5) of the RTI Act, 2005:-
Nil Powered by TCPDF (www.tcpdf.org)