Supreme Court - Daily Orders
S V Nagaraja Reddy vs State By Inspector Of Police Cbi/Bs And ... on 11 January, 2019
Bench: Uday Umesh Lalit, Ashok Bhushan
ITEM NO.41 COURT NO.9 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 38423/2018
(Arising out of impugned final judgment and order dated 22-06-2018
in CRLRC No. 1139/2009 passed by the High Court Of Judicature At
Madras)
S V NAGARAJA REDDY Petitioner(s)
VERSUS
STATE BY INSPECTOR OF POLICE CBI/BS AND Respondent(s)
FC/ BANGALORE
(FOR ADMISSION and I.R. and APPLICATIONS FOR CONDONATION OF DELAY
IN FILING and REFILING)
Date : 11-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Mohan Parasaran,Sr. Adv.
Mr. D. L. Chidananda, AOR
Mr. Ashwin Kumar D.S., Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We see no reason to interfere in the matter.
The special leave petition is dismissed.
Pending applications, if any, shall also stand disposed of.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2019.01.12 13:27:36 IST Reason:(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER