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State of Bihar - Section

Section 19 in Bihar Boiler Operation Engineer's Rules, 1960

19. Examiner's fees.

- Each member of the Board of Examiners and any other Examiner appointed under Rule 11 shall be entitled to receive fees for examining candidates under these rules and the rate of fees shall be as follows :-
(1)Paper Setting fee per subject - Rs. 30.
(2)Paper examining fee per paper per candidate - Rs. 0-12-0 or 0.75NP.
(3)Viva-voce test at the rate of Rs. 30 per member per day.