Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(5) in Assam Money Lenders Act, 1934 (5)[ 'Registrar' means any officer appointed by the State Government to perform the duties under this Act.] [Inserted by Assam Act No. 18 of 1969, dated 27.8.1969.]
