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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(2)(g) in The Bombay Money Lenders Act, 1946

(g)any other matter which is or may be prescribed under this Act [* * * *] [The words beginning with 'or any matter for' and ending, with the words 'provisions of this Act' were deleted by Gujarat 44 of 1963, section 8 (1) (ii).].