Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 94 in The Delhi Police Act, 1978 94. Prohibition against flying kites, etc. - No person shall fly a kite or any other thing so as to cause danger, injury or alarm to persons, animals or property.
