Supreme Court - Daily Orders
Narendra Hirawat And Co. vs Sholay Media Entertainment Pvt. Ltd. on 23 September, 2021
Bench: Vineet Saran, Aniruddha Bose
ITEM NO.16+17 Court 9 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).14124-14125/2021
(Arising out of impugned final judgment and order dated 26-08-2021
in CAL No.8026/2020, 26-08-2021 in CAL No.9909/2020 passed by the
High Court Of Judicature At Bombay)
NARENDRA HIRAWAT AND CO. Petitioner(s)
VERSUS
SHOLAY MEDIA ENTERTAINMENT PVT. LTD. & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.114326/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT, IA No.118654/2021 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.121256/2021 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP (C) No(s).14316-14317/2021
(IA No.115227/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 23-09-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For parties:
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Utkarsh Pratap, Adv.
Ms. Deepsikha Mishra, Adv.
Mr. E. C. Agrawala, AOR1
Mr. Mukul Rohatgi, SR. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Utkarsh Pratap, Adv.
Ms. Deepsikha Mishra, Adv.
Mr. E. C. Agrawala, AOR
Signature Not Verified
Mr. C.U. Singh, Sr. Adv.
Digitally signed by
DEEPAK SINGH
Date: 2021.09.23
Mr. Aurup Dasgupta, Adv.
16:33:29 IST
Reason: Mr. Rohan Thawani, Adv.
Ms. Pooja Dhar, AOR
Mr. Hursh Meghani, Adv.
1
Ms. Sonam Ghiya, Adv.
Ms. Jinal Vani, Adv.
Mr. Iqram Singh, Adv.
Ms. Ila Sheel, Adv.
Mr. Zubin John, Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. Archit Jayakar, Adv.
Ms. Shreya Parikha, Adv.
Ms. Divya Tyagi, Adv.
Mr. Mehul M. Gupta, Adv.
Mr. Venkatesh Dhond, Sr. Adv.
Mr. Archit Jayakar, Adv.
Ms. Shreya Parikha, Adv.
Ms. Divya Tyagi, Adv.
Mr. Mehul M. Gupta, Adv.
Mr. R. P. Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard Dr. Abhishek Manu Singhvi, learned senior counsel for the petitioner in SLP (C) No(s).14316-14317/2021 as well as Mr. Mukul Rohatgi, learned senior counsel for the petitioner in SLP (c) Nos. 14124-14125/2021.
Due to constraint of time, Mr. Shyam Divan, learned senior counsel, Mr. C.U. Singh, learned senior counsel and Mr. Venkatesh Dhond, learned senior counsel could not be heard today.
List on 29.09.2021 for further hearing.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS 2