Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 6 in The Maritime Anti-Piracy Act, 2022

6. Conferment of power of arrest, investigation, etc.

Notwithstanding anything contained in the Code ,the Central Government may ,for the purposes of this Act , by notification , confer the powers of arrest , investigation and prosecution of any person exercisable by a police officer under the Code on any of its officer or such officer of a State Government.