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Madhya Pradesh High Court

Shubham Jha vs State Of Madhya Pradesh on 19 August, 2020

Author: Vishal Dhagat

Bench: Vishal Dhagat

                                                                      1                              WP-8117-2019
                                           The High Court Of Madhya Pradesh
                                                      WP-8117-2019
                                            (SHUBHAM JHA AND OTHERS Vs STATE OF MADHYA PRADESH AND OTHERS)

                                   3
                                   Jabalpur, Dated : 19-08-2020
                                          Heard through Video Conferencing.
                                          Shri Manoj Sharma, learned counsel for the petitioner.
                                          Shri Jubin Prasad, learned PL for respondent -State.

Counsel appearing for the petitioner submitted that he wants some time to file rejoinder.

Time is granted.

List this matter after three weeks.

(VISHAL DHAGAT) JUDGE bks Signature Not Verified SAN Digitally signed by BASANT KUMAR SHRIVAS Date: 2020.08.19 16:50:33 IST