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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Goa - Subsection

Section 51(1)(a) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(a)such persons to be known as counting supervisors and counting assistants as he may appoint to assist him in the counting;