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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(1) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(1)No home for children in conflict with law and for children in need of care and protection shall function in the same building nor have access to each other, if on the same premises;