Chattisgarh High Court
Vivek Ganguly vs State Of Chhattisgarh 4 Wps/3483/2018 ... on 2 May, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 3458 of 2018
Nirmal Singh Versus State of Chhattisgarh & Ors.
WPS Nos. 3468/2018 & 3483/2018 .
02.05.2018 Shri Vivek K.Agrawal, Shri Mateen Siddiqui and Shri Amrito Das
along with Shri P.Acharya, Advocates for the respective petitioners.
Ms. Priya Mishra on behalf of Shri Y.C.Sharma, Advocate for
respondent/PSC.
The counsel for PSC is directed to file their response and also produce the marks obtained by the three petitioners on the next date of hearing.
List these cases on 10/05/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit