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Chattisgarh High Court

Vivek Ganguly vs State Of Chhattisgarh 4 Wps/3483/2018 ... on 2 May, 2018

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                        Order Sheet

                                 WPS No. 3458 of 2018

                   Nirmal Singh Versus State of Chhattisgarh & Ors.

                        WPS Nos. 3468/2018 & 3483/2018 .




02.05.2018          Shri Vivek K.Agrawal, Shri Mateen Siddiqui and Shri Amrito Das

             along with Shri P.Acharya, Advocates for the respective petitioners.

                    Ms. Priya Mishra on behalf of Shri Y.C.Sharma, Advocate for

             respondent/PSC.

The counsel for PSC is directed to file their response and also produce the marks obtained by the three petitioners on the next date of hearing.

List these cases on 10/05/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit