Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Desai Bharatkumar Prabhudas vs Manila Corporation Idar on 1 February, 2017

Author: S.H.Vora

Bench: S.H.Vora

                     C/SCA/594/2017                                            ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        SPECIAL CIVIL APPLICATION NO. 594 of 2017

         ==========================================================
                       DESAI BHARATKUMAR PRABHUDAS....Petitioner(s)
                                       Versus
                         MANILA CORPORATION IDAR....Respondent(s)
         ==========================================================
         Appearance:
         MR DJ BHATT, ADVOCATE for the Petitioner(s) No. 1
         NOTICE SERVED BY DS for the Respondent(s) No. 1
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE S.H.VORA

                                      Date : 01/02/2017


                                        ORAL ORDER

Notice for final disposal making it returnable on 17.02.2017. Matter to be listed on top of the board.

(S.H.VORA, J.) VARSHA Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Feb 03 05:11:46 IST 2017