Gujarat High Court
Desai Bharatkumar Prabhudas vs Manila Corporation Idar on 1 February, 2017
Author: S.H.Vora
Bench: S.H.Vora
C/SCA/594/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 594 of 2017
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DESAI BHARATKUMAR PRABHUDAS....Petitioner(s)
Versus
MANILA CORPORATION IDAR....Respondent(s)
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Appearance:
MR DJ BHATT, ADVOCATE for the Petitioner(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 01/02/2017
ORAL ORDER
Notice for final disposal making it returnable on 17.02.2017. Matter to be listed on top of the board.
(S.H.VORA, J.) VARSHA Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Feb 03 05:11:46 IST 2017