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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(7)(xii) in Rajasthan Ropeway Rules, 2000

(xii)the maps, plans, sections and diagrams as approved by the Licensing Authority with the prior concurrence of the State Government in the Tourism Department;