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Bombay High Court

National Spot Exchange Limited vs Mohan India Pvt. Ltd.And 17 Others on 15 October, 2018

Author: S.C. Gupte

Bench: S.C. Gupte

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 26 OF 2015
                             In
                  COMMERCIAL SUIT 85 OF 2015

         National Spot Exchange Limited                           ....Petitioner
                     V/S
         Tavishi Enterprises Pvt. Ltd. And 9 Others            ....Respondent

WITH NOTICE OF MOTION (SUITS) NO. 1488 OF 2015 In SUITS 432 OF 2015 National Spot Exchange Limited ....Petitioner V/S M/s. N.k. Proteins Limited And 49 Ors. ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 28 OF 2015 In COMMERCIAL SUIT 85 OF 2015 National Spot Exchange Limited ....Petitioner V/S Tavishi Enterprises Pvt. Ltd. And 9 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 110 OF 2015 In COMMERCIAL SUIT 80 OF 2015 National Spot Exchange Limited ....Petitioner Page 1/5 ::: Uploaded on - 17/10/2018 ::: Downloaded on - 18/10/2018 00:59:31 ::: V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 339 OF 2016 In COMMERCIAL SUIT 80 OF 2015 National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 338 OF 2016 In COMMERCIAL SUIT 80 OF 2015 The National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 337 OF 2016 In COMMERCIAL SUIT 80 OF 2015 National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 336 OF 2016 In COMMERCIAL SUIT 80 OF 2015 Page 2/5 ::: Uploaded on - 17/10/2018 ::: Downloaded on - 18/10/2018 00:59:31 ::: National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 109 OF 2015 In COMMERCIAL SUIT 80 OF 2015 National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 108 OF 2015 In COMMERCIAL SUIT 80 OF 2015 National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 106 OF 2015 In COMMERCIAL SUIT 80 OF 2015 National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 107 OF 2015 In COMMERCIAL SUIT 80 OF 2015 Page 3/5 ::: Uploaded on - 17/10/2018 ::: Downloaded on - 18/10/2018 00:59:31 ::: National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 105 OF 2015 In COMMERCIAL SUIT 80 OF 2015 National Spot Exchange Limited ....Petitioner V/S Mohan India Pvt. Ltd.and 17 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 93 OF 2016 In COMMERCIAL SUIT 85 OF 2015 National Spot Exchange Limited ....Petitioner V/S Tavishi Enterprises Pvt. Ltd. And 9 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 92 OF 2016 In COMMERCIAL SUIT 85 OF 2015 National Spot Exchange Limited ....Petitioner V/S Tavishi Enterprises Pvt. Ltd. And 9 Others ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 27 OF 2015 In COMMERCIAL SUIT 85 OF 2015 Page 4/5 ::: Uploaded on - 17/10/2018 ::: Downloaded on - 18/10/2018 00:59:31 ::: National Spot Exchange Limited ....Petitioner V/S Tavishi Enterprises Pvt. Ltd. And 9 Others ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 749 OF 2015 In SUITS 432 OF 2015 National Spot Exchange Limited ....Petitioner V/S M/s. N.k. Proteins Limited And 49 Ors. ....Respondent Mr Cherag Balsara a/w Ms Madhu Gadodia i/b. Naik Naik & Co. for the Plaintiff in COMS/80/2015 and COMS/85/2015 and for Applicant in NMCD/26/2015 Mr Vinay J Bhanushali for Defendant Nos 1 to 17 in COMS/80/2015 and for Defendant Nos 1 to 10 in COMS/85/2015 Mr Vishal Maheshwari I/b VM Legal for Defendant Nos 1 to 4 in S/432/2015 CORAM : S.C. GUPTE, J DATE : 15th October, 2018 P.C. :

Stand over to 31/10/2018.
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