Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 29 in Kannada University Act, 1991 29. Constitution of other authorities. The constitution of such other bodies as may be declared by the statutes to be authorities of the University shall be provided for in the manner prescribed.
